Toggle navigation
CORPORATE
INTERNATIONAL
TRAINING
UPDATES
PRODUCTS
Legal Research
Litigation Management
Notice Management
Contract Management
Compliance Management
IP Management
Academy
Bdlex
Manupatra App
FREE RESOURCES
Parliament Updates
Articles
Students
Webinars
Media
Plug In
NEW
Newsletter Archive
RSM India
2018
Dec 2018
Pharma and Lifesciences Industry - Certain Tax Regulatory and Governance Aspects
2017
Sep 2017
07.09.2017 Newsflash - GST Extension of due date for filing GST Returns for July and August 2017
09.09.2017 Newsflash Coverage of Gems and Jewellery sector under Prevention of Money Laundering Act, 2002
Aug 2017
02.08.2017 IND AS - APPLICATION, ANALYSIS & MAT
10.08.2017 GST - THE JOURNEY BEGINS
11.08 2017 Newsflash Companies (Amendment) Bill 2017
11.08.2017 Newsflash Extension in Due date of GST returns for the period July and August 2017
22.08.2017 Newsflash Clarification regarding availability of transitional credit in relation to GST
31.08.2017 Newsflash Amendment in GST Rates
31.08.2017 WHITE PAPER - EXEMPTION TO PRIVATE COMPANIES UNDER COMPANIES ACT, 2013
July 2017
06.07.2017 Newsflash Export Procedure and Sealing of Containerized Cargo
19.07.2017 Newsflash Final Rules notified for valuation of unquoted equity share for the purposes of Section 56 and 50CA of the Income-tax Act,1961
20.07.2017 Newsflash Supreme Court Judgement - For disallowance purpose, section 40(a)(ia) of Income-tax Act 1961
20.07.2017 Newsflash Secondary Adjustments in Transfer Pricing
20.07.2017 Newsflash The OECD’s Multilateral Instrument and its Potential Impact on Indian Tax Treaties - June 2017
20.07.2017 Newsflash Introduction of Legal Entity Identifier Number for all Participants on the OTC Derivatives Markets
21.07.2017 Newsflash No TDS on GST component comprised in the payments made to residents
28.07.2017 Newsflash Clarifications on computation of book profit for the purpose of levy of MAT under section 115JB of the Income-tax Act
June 2017
14.06.2017 Newsflash Service Tax Liability Shifted on Importer in case of Ocean Freight
14.06.2017 Newsflash Income Tax - Shift in the base year from 1981 to 2001 with Revised Cost Inflation Index for computing Capital Gain
15.06.2017 Newsflash Changes in Import Export Code with the introduction of GST
16.06.2017 Overview of GST implications on Developers and Contractors
21.06.2017 Highlights - 17th GST Council Meeting and Notifications issued under GST
24.06.2017 Newsflash Companies Act, 2013 – Rotation of auditors for Private Companies
29.06.2017 THE DAWN OF GST ERA
Mar 2017
28.03.2017 Newsflash GST - Latest Developments
28.03.2017 Newsflash CBDT issues clarifications on revised ICDS
28.03.2017 Newsflash Certain Significant Amendments Made to the Finance Bill, 2017
Feb 2017
08.02.2017 NEWSFLASH RATIONALISATION OF MAT PROVISIONS UNDER IND AS IN LINES WITH CBDT COMMITTEE RECOMMENDATIONS WITH CERTAIN CHANGES
10.02.2017 IND AS APPLICATION AND SECTOR-WISE ANALYSIS
24.02.2017 Newsflash Foreign companies having turnover of Rs. 50 crore or less kept outside the scope of POEM
Jan 2017
05.01.2017 NEWSFLASH - KEY CHANGES IN THE NEW PROTOCOL TO AMEND INDIA-SINGAPORE TAX TREATY
20.01.2017 Newsflash Changes to Accounting Standards under Indian GAAP - Effective FY 2016-17 Onwards
20.01.2017 NEWSFLASH – CLARIFICATIONS ON THE TAXATION AND INVESTMENT REGIME FOR PRADHAN MANTRI GARIB KALYAN YOJANA, 2016
2016
Dec 2016
06.12.2016 nf-service tax payable by foreign entities on cross-border b2c oidar services
06.12.2016 nf-on the new taxation window to declare undisclosed income in th
06.12.2016 nf-ind as transition facilitation group itfg issues clarifica
23.12.2016 newsflash - taxation and investment regime for pm garib kalyan yojana 2016
23.12.2016 newsflash - income tax - sc- stage of deduction of section 10a would be
29.12.2016 newsflash - clarifications on indirect transfer of capital asset under t
29.12.2016 NEWSFLASH - CLARIFICATIONS ON THE DIRECT TAX DISPUTE RESOLUTION SCHEME, 2016
Nov 2016
23.11.2016 nf it rate of depre brought down to 40 for all ass
Oct 2016
12.10.2016 newsflash-revised icds notified
Aug 2016
22.08.2016 nf fourth set of clarifications on the income declaration sch 2016
29.08.2016 limited liability partnerships in india - the newage business vehicle
30.08.2016 newsflash - stand-by agreement for e-cst declaration in state of maharashtra
30.08.2016 newsflash electronic filing of mvat return in .procedures
08.08.2016 WHITE PAPER - THE DIRECT TAX DISPUTE RESOLUTION SCHEME 2016
09.08.2016 NEWSFLASH - FAQS ON GST
Jul 2016
05.07.2016 NEWSFLASH - RADICAL CHANGES IN FDI POLICY REGIME
05.07.2016 NEWSFLASH - SECOND SET OF CLARIFICATIONS ON THE INCOME DECLARATION SCHEME 2016 - CBDT CIRCULAR NO. 24 OF 2016
05.07.2016 NEWSFLASH - RELIEF FROM HIGHER WITHHOLDING TAX UNDER SECTION 206AA TO NON-RESIDENT
05.07.2016 NEWSFLASH - CBDT NOTIFIES FINAL FOREIGN TAX CREDIT RULES ON 27 JUNE 2016
05.07.2016 NEWSFLASH - THIRD SET OF CLARIFICATIONS ON THE INCOME DECLARATION SCHEME 2016
06.07.2016 NEWSFLASH - CBDT NOTIFIES RULES - INDIRECT TRANSFER PROVISIONS
07.07.2016 ICDS DEFERRED BY ONE YEAR APPLICABLE FROM FY 2016-17 I.E. AY 2017-18
21.07.2016 TRANSFER PRICING REGLATIONS IN INDIA - IN HARMONY WITH THE WORLD
May 2016
11.05.2016 NEWSFLASH INDIA AND MAURITIUS SIGN PROTOCOL AMENDING THE TAX TREATY
11.05.2016 NEWSFLASH - CERTAIN SIGNIFICANT AMENDMENTS MADE TO THE FINANCE BILL, 2016
Mar 2016
23.03.2016 WHITE PAPER - BASE EROSION AND PROFIT SHIFTING
23.3.2016 NEWSFLASH MAHARASHTRA STATE BUDGET 2016 17 KEY HIGHLIGHTS
29.03.2016 NEWSFLASH-KARNATAKA STATE BUDGET 2016-17 - KEY HIGHLIGHTS
28.03.2016 NEWSFLASH - CENTRAL EXCISE DUTY ON ARTICLES OF JEWELLERY
Jun 2016
13.06.2016 WHITE PAPER - DISALLOWANCE UNDER SEC 14A - RECENT AMENDMENT TO RULE 8D
Jan 2016
28.01.2016 NEWSFLASH - STARTUP REVOLUTION IN INDIA
28.01.2016 NEWSFLASH - SIGNIFICANT HIGHLIGHTS OF DRAFT RECOMMENDATIONS OF INCOME TAX SIMPLIFICATION COMMITTEE
06.01.2016 NEWSFLASH - SIGNIFICANT CHANGES EFFECTED UNDER THE PAYMENT OF BONUS AMENDMENT ACT 2015
18.01.2016 EMPLOYEES PF ACT REMOVAL OF GRACE PERIOD OF 5 DAYS
Feb 2016
01.02.2016 NEWSFLASH - SECTION 135 OF THE COMPANIES ACT 2013 CSR
09.02.2016 COMPANIES ACT 2013 SUMMARY NOTE ON BORROWINGS BY PVT COMP
Apr 2016
04.04.2016 WHITE PAPER-INCOME COMPUTATION AND DISCLOSURE STANDARDS
04.04.2016 THE NEW AXIS OF FINANCIAL REPORTING - IND AS AND ICDS
22.04.2016 NEWSFLASH - CBDT RELEASED DRAFT FOREIGN CREDIT RULES - INDIA UPDATE - APRIL 2016
04.04.2016 NEWSFLASH - NEW ITR FORMS NOTIFIED FOR A.Y. 2016-17 - SCHEDULE ICDS INSERTED
12.04.2016 NEWSFLASH FCRA IMPLICATIONS ON CSR SPENDING
2015
Nov 2015
10.11.2015 NEWSFLASH - SOME RECENT CHANGES PROPOSALS IN LABOUR LAWS IN INDIA 2015
03.11.2015 NETWORK SECURITY IN DIGITAL AGE
23.11.2015 INDIA - US CROSS BORDER BUSINESS - A GUIDE TO THE INDIAN TAX AND REGULATORY ASPECTS
Dec 2015
23.12.2015 NO FORM 15CA AND 15CB IN CASE OF PAYMENT FOR IMPORT
30.12.2015 DRAFT GUIDING PRINCIPLES FOR DETERMINATION OF 'PLACE OF EFFECTIVE MANAGEMENT' OF A COMPANY
x
COVID-19 Guidelines